Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

(2)The decision of the Board as to the eligibility of a candidate for admission to the main examination shall be final.