Section 19 in The Delhi Police (Appointment & Recruitment) Rules, 1980
19. Appointment of Trakers.
- 1. Professional trakers may be recruited as constable upto the age of 35 years. The height standard prescribed for constables shall not be obligatory in the case of trakers but they should be of sound health, good character and medically fit.Men enlisted as trakers shall not be promoted or transferred for general police duties unless they are thoroughly qualified for such duties.(2)Professional trakers shall ordinarily be employed entirely as such and should receive only elementary training if drill, musk entry or general duties of a police officer.
