Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] NCT Delhi - Subsection Section 19(2) in The Delhi Police (Appointment & Recruitment) Rules, 1980 (2)Professional trakers shall ordinarily be employed entirely as such and should receive only elementary training if drill, musk entry or general duties of a police officer.
