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Union of India - Section

Section 5 in Use of Very Low Power Radio Frequency Devices or Equipments for Inductive Applications (Exemption from Licensing Requirement) Rules, 2015

5. Conditions.

- The exemptions granted under rule 4 shall be subject to the following conditions, namely: -
(a)the effect of unwanted energy due to one or a combination of emissions, radiations or induction upon reception in a radio communication system, manifested by any performance degradation, misinterpretation, or loss of information which could be extracted in the absence of such unwanted energy, where any person whom a license has been issued under the provisions of Section 4 of the Indian Telegraph Act, 1885 (13 of 1885); and Section 4 of the Indian Wireless Telegraphy Act, 1933 (17 of 1933) informs the authority that his licensed system is getting harmful interference from any other radio communication system exempted under these rules, then such authority shall call upon the user of such unlicensed wireless equipment to take necessary steps to avoid interference by relocating the equipment, reducing the power and using special type of antennae; failing which such authority shall recommend discontinuation of such wireless use:
Provided that, before such discontinuation, a reasonable opportunity to explain the circumstances shall be given to such unlicensed user of wireless equipment by such authority.
(b)these very low power Radio Frequency devices or equipments for inductive applications shall be of Equipment type approved and designed and constructed in such a manner so that the technical parameters shall conform to the limits specified in the Table referred to in rule 4:
Provided that the application for obtaining equipment type approval shall be made to the Central Government in the application format given in Annexure to these rules.AnnexureApplication For Equipment Type Approval
Section-A- Applicant
1. Name of manufacturing agency applying forequipment type approval :
2. Postal Address of manufacturing Agency :
3. Name of Product andthe productIdentification (model number etc.) :
Section- B- Details of Transmitter
1. Frequency range :
2. No. of preset switchable channels :
3. No. of voice /Data/TV Channels(In case of multi- channel equipment) :
4. Tx-Rx channelseparation(In case of Duplex/multi-channel equipment) :
5. Adjacent channelseparation(In case of multi-channel equipment) :
6. Frequency stability :
7. Spurious/ Harmonic radiations :
  (i) Carriersuppression(In case of carrier suppressed systems) :
  (ii) Unwanted sideband suppression(In case of SSB systems) :
  (iii) 2nd Harmonic radiations :
  (iv) 3rd Harmonic radiations :
8. Max. Frequency Deviation :
9. Mode of Emission :
10. Bandwidth of Emission :
11. Test Tone Deviation :
12. Base band frequency(In case of multi-channel equipment) :
13. Type of modulation to be required :
14. Pre-emphasis :
15. Power output(At the input of antenna) :
16. Any other information :
Section-C- Details of Receivers
1. Frequency range :
2. Mode of reception :
3. Spurious response of receiver :
4. Sensitivity :
5. Frequency stability :
6. (a) Effective noise temperature :
  (b) Threshold input level :
7. Intermediate frequency :
8. De-emphasis :
9. Selectivity :
10. Any other particulars :
Signature of the applicant
Place :  
Date :  
(Note: Separate application should besubmitted for each type of equipment.)