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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in Use of Very Low Power Radio Frequency Devices or Equipments for Inductive Applications (Exemption from Licensing Requirement) Rules, 2015

(b)these very low power Radio Frequency devices or equipments for inductive applications shall be of Equipment type approved and designed and constructed in such a manner so that the technical parameters shall conform to the limits specified in the Table referred to in rule 4: