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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(4)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(b)The following norms shall be considered in preferential order for appointment as a Supervisor.
(i)Graduate/post graduate teachers in the Secondary/Higher Secondary Institution.
(ii)Under-graduate teachers from Secondary Schools.
(iii)Teachers from primary schools.
(iv)Laboratory assistant of the secondary/higher secondary school.