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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Goa - Subsection

Section 44(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)Supervisors. - (a) For the supervision work during examinations the Block/Stationery Supervisors shall be appointed as per norms laid down by the Board.
(b)The following norms shall be considered in preferential order for appointment as a Supervisor.
(i)Graduate/post graduate teachers in the Secondary/Higher Secondary Institution.
(ii)Under-graduate teachers from Secondary Schools.
(iii)Teachers from primary schools.
(iv)Laboratory assistant of the secondary/higher secondary school.
(c)A subject teacher shall be appointed as Supervisor, in the subject which he/she is not teaching.
(d)A Relieving Supervisor shall be appointed at every centre/sub-centre having a minimum number of 5 blocks upto 10 blocks. An additional relieving supervisor shall be appointed for every next group of 10 blocks. When the number of blocks is less than 5, the Stationery Supervisor shall function as a Relieving Supervisor.