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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Assam - Subsection

Section 65(5) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(5)No extension of existing building shall be allowed by Authority if the parking provision required for the whole building as per bye law is not made available in the new proposal.