Section 17(8)(a) in The Punjab Motor Transport Workers Rules, 1963

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State of Punjab - Subsection

Section 17(8)(a) in The Punjab Motor Transport Workers Rules, 1963

(a)In every canteen -

(i)all inside walls of rooms and all ceilings, passages and stair- cases shall be lime-washed, colour washed or painted, as the case may be, and shall also be disinfected. Lime-washing or colour washing shall be carried out once in every year, painting once in every three years and disinfecting once in six months;

(ii)all wood-work shall be varnished or painted once in every three years; and

(iii)all internal structural iron or steel work shall be varnished or painted once in every three years :

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State of Punjab - Subsection

Section 17(8)(a) in The Punjab Motor Transport Workers Rules, 1963