Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(8) in The Punjab Motor Transport Workers Rules, 1963

(8)
(a)In every canteen -
(i)all inside walls of rooms and all ceilings, passages and stair- cases shall be lime-washed, colour washed or painted, as the case may be, and shall also be disinfected. Lime-washing or colour washing shall be carried out once in every year, painting once in every three years and disinfecting once in six months;
(ii)all wood-work shall be varnished or painted once in every three years; and
(iii)all internal structural iron or steel work shall be varnished or painted once in every three years :
Provided that inside walls of the kitchen shall be lime-washed once in every four months.
(b)Records of dates on which lime-washing, colour-washing varnishing, painting or disinfecting as the case may be, is carried out shall be maintained in a register in Form No. IV.