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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(4)(d) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(d)He/She should have an experience as an Examiner for at least five times at the higher secondary school certificate examination held by any Examining body during the preceding 10 years.