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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)A person to be appointed as a paper-setter in a subject for HSSC Examination shall fulfil the following conditions,-
(a)He/She should have offered that subject for the degree examination.
(b)He/She should have Master's Degree in the subject.
(c)He/She should have at least 10 years experience of teaching the subject in a higher secondary school.
(d)He/She should have an experience as an Examiner for at least five times at the higher secondary school certificate examination held by any Examining body during the preceding 10 years.
(e)He/She shall be a person who is in touch with the teaching of the subject in a higher secondary school for more than 3 preceding years.