Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act] Union of India - Subsection Section 17(4)(i) in The Bangalore Metro Railway (General) Rules, 2011 (i)Hand signals shall normally be used only for the shunting of works train in depot, or at the site of work, or in extreme emergency;