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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4) in The Bangalore Metro Railway (General) Rules, 2011

(4)Hand Signals -
(i)Hand signals shall normally be used only for the shunting of works train in depot, or at the site of work, or in extreme emergency;
(ii)any light other than "Green" or any object waived violently shall be interpreted as a stop signal;
(iii)"Stop" shall be indicated by-
(a)a Red lamp;
(b)raising of both arms above the head;
(c)waiving a white light rapidly from side to side
(d)a Red flag;
(iv)"Proceed" shall be indicated by a Green lamp held steadily;
(v)Hand signals for shunting and train movements shall have the following configurations:-
ASPECT INDICATION
(a) A Green lamp or flag moved slowly up and down Move away from the signal
(b) A Green lamp or flag waved from side to side across the body Move towards the signal
(c) A Red light or flag Stop
(vi)when during cautious driving or shunting, the speed of a train is to be reduced, the hand signal for movement shall be given at a slower and slower rate and when a stop is required, a Stop signal shall be given;
(vii)each Station Control Room shall have at least one hand lamp capable of displaying Red, Green and White aspects readily accessible and in working order and each Station Controller shall be conversant with its location and its proper use;
(viii)each employee of the Bangalore Metro Railway involved in the shunting of work trains, the operation of work trains at a maintenance site and the operation of work trains within an Engineer's Possession, shall carry a hand lamp capable of displaying Red, Green and White aspects in working order and shall be conversant with its proper use and in addition, he shall also carry a Red flag and a Green flag.