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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Chattisgarh - Subsection

Section 18(3)(e) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(e)serve as the medium of communication for all official business of the Faculty with other authorities of the Vishwavidyalaya, Colleges, students and the public;