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Union of India - Section

Section 13 in Pharm.D. Regulations 2008

13. Award of sessional marks and maintenance of records.

(1)A regular record of both theory and practical class work and examinations conducted in an institution imparting training for Pharm.D. or as the case may be, Pharm.D. (Post Baccalaureate) course, shall be maintained for each student in the institution and 30 marks for each theory and 30 marks for each practical subject shall be allotted as sessional.
(2)There shall be at least two periodic sessional examinations during each academic year and the highest aggregate of any two performances shall form the basis of calculating sessional marks.
(3)The sessional marks in practicals shall be allotted on the following basis:-
(i)Actual performance in the sessional examination (20 marks);
(ii)Day to day assessment in the practical class work, promptness, viva-voce record maintenance, etc. (10 marks).