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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in Pharm.D. Regulations 2008

(3)The sessional marks in practicals shall be allotted on the following basis:-
(i)Actual performance in the sessional examination (20 marks);
(ii)Day to day assessment in the practical class work, promptness, viva-voce record maintenance, etc. (10 marks).