Section 107(2)(b) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Rajasthan - Subsection

Section 107(2)(b) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(b)Capital expense components shall comprise following:

(i)Depreciation

(ii)Interest and finance charges on term loan

(iii)Return on equity