Section 107(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
(2)The SLDC expenses shall contain:(a)Operating expense components shall comprise following:(i)Employee expenses(ii)Administrative and General Expenses(iii)Repair and Maintenance Expenses(iv)Interest on Working Capital(v)RLDC Fee and Charges(b)Capital expense components shall comprise following:(i)Depreciation(ii)Interest and finance charges on term loan(iii)Return on equity
