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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(iii) in The National Award for the Empowerment of Persons with Disabilities Rules, 2013

(iii)To and from travelling expenses and accommodation for up to one day prior and after the day of awards ceremony shall be arranged and the expenditure shall be reimbursed by the Department of Disability Affairs, Ministry of Social Justice and Empowerment.