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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(ii) in University Grants Commission (Open and Distance Learning) Regulations, 2017

(ii)instructional design which shall include duration of programme(s), faculty and support staff requirements, instructional delivery mechanisms, identification of media - print, audio or video, online, computer aided, and student support service systems;