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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in University Grants Commission (Open and Distance Learning) Regulations, 2017

(2)Before offering any programme, the Higher Educational Institution shall prepare a Programme Project Report for each programme which shall include the following, namely :-
(i)information on relevance of programme to the Institution's mission and goals, objectives of the programme, nature of prospective target group of learners, and appropriateness of Open and Distance Learning mode for acquiring specific competencies or skills;
(ii)instructional design which shall include duration of programme(s), faculty and support staff requirements, instructional delivery mechanisms, identification of media - print, audio or video, online, computer aided, and student support service systems;
(iii)procedure for admissions, curriculum transaction and evaluation;
(iv)details of laboratory support required for the programme(s), if any;
(v)library Resources;
(vi)cost estimate of the programme and the provisions therefor, indicating the amount assigned for programme development, delivery and maintenance;
(vii)quality assurance mechanism and expected programme outcomes;
(viii)curriculum and detailed syllabi of the programme(s); and
(ix)guidelines on launching programme(s) design, development and any such matters as specified by the Commission in Annexure IX and other regulatory bodies which shall be followed by the Higher Educational Institutions.