Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(10)(ii) in Tamil Nadu Electricity Grid Code, 2005

(ii)To specify the fees and charges payable to SLDC.