Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(10) in Tamil Nadu Electricity Grid Code, 2005

(10)Tamil Nadu Electricity Regulatory Commission (TNERC): The functions of TNERC with relevance to TNEGC are:
(i)To determine the rate, charges and terms for the use of the transmission facilities of Licensees.
(ii)To specify the fees and charges payable to SLDC.
(iii)To issue directions on matters of non compliance of TNEGC or to take decisions on any dispute referred to them.
(iv)To issue transmission licenses.
(v)To issue amendments to the TNEGC as and when required.