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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4)(ii) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(ii)All seats in University Colleges and in Unaided Non-Minority Institutions offering Engineering (including Technology) and Pharmacy shall be reserved in favour of SC/ST/BC categories as follows: