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State of Andhra Pradesh - Section
Section 7 in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006
7. Rules of Reservation for admission.
- Graduate Professional Courses in Engineering (including Technology) and Pharmacy shall be reserved, to the following categories in Admissions:(i)Region-wise reservation of seats: Admission to 85% of the seats in each course shall be reserved for the local candidates and the remaining 15% of the seats shall be unreserved seats as specified in the Andhra Pradesh Educational Institutions (Regulations and Admissions) Order, 1974 as subsequently amended.Explanation. - For purpose of these rules,(a)Local Areas means:| Group 'A' | - | 7% |
| Group 'B' | - | 10% |
| Group 'C' | - | 1% |
| Group 'D' | - | 7% |
| (i) NCC | - | To the Director of NCC, Andhra Pradesh. |
| (ii) Sports & Games | - | To the Vice - Chairman and Managing Director Sports Authorityof Andhra Pradesh (SAAP) |
| (iii) Physically handicapped | - | To the Director, Medical & Health Services, A.P |
| (iv) CAP | - | To the Director, Sainik Welfare Board, A.P. |