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Bombay High Court

Nikhil Santosh Shah And Anr vs Deepak B. Patel And 2 Ors on 15 July, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

           INTERIM APPLICATION NO. 807 OF 2022
                           In
             TESTAMENTARY SUITS 43 OF 2011

 Mezjan Jimi Dallas And Anr.                 ....PETITIONER
             V/S
 Navraz Alias Nancy Cursetji And Ors.      ....RESPONDENT

WITH INTERIM APPLICATION NO. 119 OF 2022 In SUITS 30 OF 2021 Nikhil Santosh Shah And Anr ....PETITIONER V/S Deepak B. Patel And 2 Ors ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 12265 OF 2022 In SUITS 185 OF 2021 Shyamsunder Agarwal And Anr ....PETITIONER V/S Sanjay Punamiya ....RESPONDENT WITH INTERIM APPLICATION NO. 1671 OF 2021 In TESTAMENTARY PETITION 53 OF 2021 Devashish Mahesh Patil ....PETITIONER Page 1/4 ::: Uploaded on - 15/07/2022 ::: Downloaded on - 16/07/2022 08:33:33 ::: V/S Shobha Mahesh Patil(org.petitioner),pramodini ....RESPONDENT Prabhakar Chury(deceased),deepak P. Chury And Anr(res WITH INTERIM APPLICATION NO. 195 OF 2020 In TESTAMENTARY PETITION 1536 OF 2012 Dilip Narottamdas Bavishi ....PETITIONER V/S Narottamdas Manilal Bavishi ....RESPONDENT WITH INTERIM APPLICATION NO. 612 OF 2021 In TESTAMENTARY PETITION 1376 OF 2018 Saiyed Munawwer Ahmed Alsakkaf ....PETITIONER V/S Mahmood Syed Ahmed (deceased) And The ....RESPONDENT Chairman, Gokul Residency(a To G) Chsl And Anr(res) WITH INTERIM APPLICATION NO. 3194 OF 2021 In TESTAMENTARY PETITION 395 OF 2020 Pradeep Tukaram Phatak ....PETITIONER V/S Tukaram Jayram Phatak (deceased) ....RESPONDENT WITH Page 2/4 ::: Uploaded on - 15/07/2022 ::: Downloaded on - 16/07/2022 08:33:33 ::: INTERIM APPLICATION LODGING NO. 25991 OF 2021 In TESTAMENTARY PETITION 789 OF 2018 Meena Deepak Ved ....PETITIONER V/S Deepak Madhavji Ved Alias Deepak M ....RESPONDENT Ved(deceased) WITH INTERIM APPLICATION NO. 1032 OF 2022 In TESTAMENTARY PETITION 207 OF 2010 Naval Gopikishan Rungta ....PETITIONER V/S Gopikishan Kishanlal Rungta ....RESPONDENT WITH INTERIM APPLICATION NO. 1781 OF 2022 In TESTAMENTARY PETITION 75 OF 2018 Mahendra Banwarilal Dixit ....PETITIONER V/S Banwarilal B. Dixit (deceased) ....RESPONDENT WITH INTERIM APPLICATION NO. 1850 OF 2022 In TESTAMENTARY PETITION 1207 OF 2021 Sangeeta Yogesh Agarwal ....PETITIONER V/S Vashdev Thadani @ Vashdev Odharmal Thadani Page 3/4 ::: Uploaded on - 15/07/2022 ::: Downloaded on - 16/07/2022 08:33:33 ::: @ Vashdev O. Thadani - Deceased Mr. Nikhil Jayakar a/w RITESH S WAGH for Petitioner (Mentoned out of turn) CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 15th July, 2022 P.C. :

S. O. to 25/07/2022 ( H. O. B.).
( ASSOCIATE ) ....RESPONDENT Page 4/4 ::: Uploaded on - 15/07/2022 ::: Downloaded on - 16/07/2022 08:33:33 :::