Section 54(2) in Gujarat State Council for Physiotherapy Rules, 2013
(2)The Executive Committee of the Council shall consist of the following members namely:-(i)the President of the Council; ,(ii)The Vice-President of the Council;(iii)two members of the Council, to be nominated by the President representing Physiotherapists;(iv)the Director of the Health Services, Gujarat State or his nominee;(v)one member representing the Gujarat Medical Council.
