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State of Gujarat - Section

Section 54 in Gujarat State Council for Physiotherapy Rules, 2013

54. Executive Committee.

(1)The Council shall consist from amongst its members an executive committee.
(2)The Executive Committee of the Council shall consist of the following members namely:-
(i)the President of the Council; ,
(ii)The Vice-President of the Council;
(iii)two members of the Council, to be nominated by the President representing Physiotherapists;
(iv)the Director of the Health Services, Gujarat State or his nominee;
(v)one member representing the Gujarat Medical Council.
(3)The members of the Executive Committee shall hold office until the expiry of his term of office as a member of the Council:Provided that, the term of office of the outgoing members shall be deemed to extend to expire with the day immediately preceding the date on which their successors are elected.