Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Gujarat - Subsection

Section 54(2)(iii) in Gujarat State Council for Physiotherapy Rules, 2013

(iii)two members of the Council, to be nominated by the President representing Physiotherapists;