Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(2)Treatment at Government hospital as out-door patient. - A Government servant who receives medical attendance and treatment at a Government hospital as an out-door patient shall be entitled to concessions provided in rule 3.