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State of Chattisgarh - Section

Section 6 in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

6. Reservation.

(1)The provisions of Chhattisgarh Lok Seva (Anusuchit Jatiyon, Anusuchit Janjatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994 (No. 21 of 1994) shall apply to the appointment of Samvida Shala Shikshaks.
(2)The orders issued by the State Government from time to time regarding reservation in the direct recruitment of class three employees of the State Government shall apply to appointment of Samvida Shala Shikshaks.
(3)Reservation in the appointment of Samvida Shala Shikshaks shall be according to the roster prescribed by the State Government and kept by the concerned Panchayat, under the provisions of Chhattisgarh Lok Seva (Anusuchit Jatiyon, Anusuchit Janjatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994 (No. 21 of 1994).