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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(2) in Chhattisgarh Panchayat Samvida Shala Shikshak (Appointment and Conditions of Service) Rules, 2004

(2)The orders issued by the State Government from time to time regarding reservation in the direct recruitment of class three employees of the State Government shall apply to appointment of Samvida Shala Shikshaks.