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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Tamil Nadu Private University Rules, 2019

(2)Particulars of registration of the sponsoring body and its constitution and bye-laws (A certified copy of the registration document to be enclosed with the proposal as Annexure)(Detailed information given in paragraph................................. of the Project Report)
(a)The sponsoring body is a Registered Society under Tamil Nadu Societies Registration Act, 1975 (Tamil Nadu Act No.27 of 1975); or
(b)Is a Public Trust registered under the Indian Trusts Act, 1882; (Central Act 2 of 1882);
(c)Is a Company registered under Companies Act, 2013 (Central Act 13 of 2013).
(d)Whether the sponsoring body is a body which is not registered under any of the arrangements as provided under (a), (b) and (c), but it is registered under another Act, which is for the time being in force. If yes, give particulars of that Act.
(e)Attach certified copies of the Registration.
(f)Attach Constitution and Bye-laws.
(g)Any other document relevant to the proposal (Please specify and to be enclosed as Annexure).