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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(d) in Tamil Nadu Private University Rules, 2019

(d)Whether the sponsoring body is a body which is not registered under any of the arrangements as provided under (a), (b) and (c), but it is registered under another Act, which is for the time being in force. If yes, give particulars of that Act.