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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Assam - Subsection

Section 67(2)(d) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(d)if any part of the ground floor or any other upper floor is used for residential purpose or for human habitation, the side set back of the building shall be as per the high density residential zones;