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State of Tamilnadu - Section

Section 15 in Nilgiris Fishing Rules, 1966

15. Rules for carp fishing.

(1)Carp fishing shall be allowed in the waters mentioned in Schedule IV to these rules.
(2)The following fees shall be charged for licences for fishing in such waters with one rod and any bait lure or hook (except in the case of masheer for which triple hook is permitted).
(i)Daily-Rs. 3 (Rupees Three only).
(ii)Monthly-(30 days from the date of issue) - Rs. 30 (Rupees Thirty only).
(iii)Annual (12 months from the date of issue)-Rs. 75 (Rupees Seventy-five only).