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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(2) in Nilgiris Fishing Rules, 1966

(2)The following fees shall be charged for licences for fishing in such waters with one rod and any bait lure or hook (except in the case of masheer for which triple hook is permitted).
(i)Daily-Rs. 3 (Rupees Three only).
(ii)Monthly-(30 days from the date of issue) - Rs. 30 (Rupees Thirty only).
(iii)Annual (12 months from the date of issue)-Rs. 75 (Rupees Seventy-five only).