Section 19 in The West Bengal Council Of Higher Secondary Education Act, 1975
19. Constitution of Committees. -
(1)The Council may, with the approval of the State Government, constitute any or more of the following Committees, namely:-(a)the Recognition Committee;(b)the Syllabus Committee;(c)the Examinations Committee;(d)the Finance Committee;(e)the Appeal Committee;(f)such other Committee or Committees as it may think fit.(2)Each of the Committees referred to in clauses (a) to (d) and (f) of subsection (1) shall be composed of the President as its Chairman and wholly or in part of members of the Council and the total number of members including the President shall not exceed seven.(3)The Appeal Committee shall be composed of not more than seven members including a person who holds or has held the office of a Judge not below the rank of a District Judge as its Chairman and other members all or some of whom shall be members of the Council.(4)There shall be a secretary to each such Committee who shall be deputed by the President from amongst the officers of the Council.
