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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2)(b) in Tamil Nadu Electricity Regulatory Commission - Appointment of Consultants Regulations, 2004

(b)Adequacy for the assignment: Education, training, Experience in the specific sector, field, subject and relevance to the particular assignment.