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[Cites 0, Cited by 0] [Section 2(75)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(75)(i) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(i)"Current Year" shall mean the year in which the statement of annual accounts or petition for determination of tariff is filed,