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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(75) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(75)"Year" means financial year ending on 31st March, and
(i)"Current Year" shall mean the year in which the statement of annual accounts or petition for determination of tariff is filed,
(ii)"Previous Year" shall mean the year immediately preceding the current year,
(iii)"Ensuing Year" shall mean the year next following the current year,
Words or expressions occurring in these Regulations and not defined shall bear the same meaning as in the Act. Abbreviations used in the Regulations shall have meaning as Annex-1.