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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Bombay Presidency - Subsection

Section 27(4) in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

(4)Date of passing the ....................... [Mention the name of the Exam, such as FCES, GCEH, LCEH, I, II, III (I & II) and DHB/DHMS etc.] Examination.