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Bombay Presidency - Section

Section 27 in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Admissions to Conduct of Appointment of Examiners, Paper-setters, fees to be paid etc.) By-laws, 1987

27.

The staff of the Board or Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay required to travel carrying with them the examination material shall be paid travelling allowance and dearness allowance as per Maharashtra Civil Services Rules and in addition shall be paid Rs. 30 extra per day as they are required to do this responsible work of carrying a number of bundles of blank answer-books, sealed question papers, bank drafts of advances to supervisors etc., and have to make transhipment at a number of points.Form A(See By-law 5)Form of application for Admission to the.................................... Examination.ToThe Registrar,Court of Examiners of Homoeopathic andBiochemic Systems of Medicine,Piramal Mansion, 3rd Floor,235, Dadabhai Naoroji Road,Fort, Bombay 400 001.Sir,I request permission to appear at the ensuing ......................................... [Mention the name of the Examination such as, FCEH, GCEH, LECH, I, II, III (I & II) and DHB/DHHS etc.] Examination to be held by the Court of Examiners in the month of ................ 19The fee of Rs.................is forwarded herewith. My particulars are as follows :-
(1)Name in full (Surname First) (in Block capitals)
(2)Permanent Home Address
(3)Date of birth
(4)Date of passing the ....................... [Mention the name of the Exam, such as FCES, GCEH, LCEH, I, II, III (I & II) and DHB/DHMS etc.] Examination.
(5)Year and month of previous failure, if any
(6)Roll number in the last Examination
(7)Exemptions secured, if any
(8)Name of the centre
(9)Medium - Hindi/Marathi/EnglishSignature of the candidate.Date :ToThe Registrar,Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay.Sir,The applicant is a student of this institution and may be allowed provisionally to appear for the examination. The details given of his attendance etc., as required by the syllabus, will be sent later (three) week before the commencement of the examination.Yours faithfully,Principal,Name of the College.Form 'B'(See By-law 25)(Seal of the Court of Examiners)Constituted under the Bombay Homoeopathic and Biochemic Practitioners' Act, 1959The Chairman and the Members of the Court of Examiners in Homoeopathic and Biochemistry, Maharashtra, India, hereby certify that the within named, -Shri/Smt./Kumari. ................................. having satisfied the Examiners about his/her proficiency in the subject listed below of the prescribed examination of .................. 19 ................ is granted, the diploma of Licentiate of the Court of Examiners in Homoeopathy and is authorised the use of the letters L.C.E.H.In witness whereof, we the office-bearers of the Court of Examiners is Homoeopathy and Biochemistry, Maharashtra State, India, have set hereunto, our signatures and seal at Bombay.Form 'C'(See By-law 25)D.H.B./D.H.M.S. Diplomas (in Sanskrit language)(not printed)Form 'D'(See By-law 25)
Office of the Court of Examiners ofHomoeopathic andBiochemic Systemsof Medicine,Piramal Mansion, 3rdFloor,235, Dadabhai Naoroji Road,Fort, Bombay - 400001.Date :
CertificateThis is to certify that Shri/Smt./Kumari ....................... has successfully passed the L.C.E.H. (Licentiate of Court of Examiners in Homoeopathy) D.H.B. (Diploma in Homoeopathy and Biochemistry) D.II.M.S. (Diploma Homoeopathic and Medicine and Surgery).Examination held in May, (December, 19 .April/October, 19 .His/Her Roll Number was .................. in the said Examination.
Secretary,
Court of Examiners of Homoeopathicand Biochemic Systems ofMedicine,Piramal Mansion, 3rd Floor,235, Dadabhai NaorojiRoad,Fort, Bombay - 400 001.