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State of Bihar - Section

Section 6 in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

6. Processing fees.

- The following amount will be taken by the Bihar School Examination Board as processing fees: -
(i)No objection certificate. - With application for no objection certificate, a bank draft for Rs. 5,000/- (Rupees five thousand only) in favour of secretary, Bihar School Examination Board shall be submitted by the concerned institution.
(ii)Application Fees. - At the time of applying for affiliation, a bank draft of Rs. 15,000/- (Rupees fifteen thousand only) as processing fees for affiliation and Bank draft of Rs. 35,000/- (Rupees thirty-five thousand only) as affiliation fee per unit for this recognition granted by National council for Teacher Education shall be submitted in favour of Secretary, Bihar School Examination Board.