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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(i) in Bihar School Examination Board, (Issuance of No-objection certificate, Affiliation norms and Procedure for physical education Regulation, 2019

(i)No objection certificate. - With application for no objection certificate, a bank draft for Rs. 5,000/- (Rupees five thousand only) in favour of secretary, Bihar School Examination Board shall be submitted by the concerned institution.