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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(1)Refrigerated vessels-
(i)vessels used for storage of refrigerated gases shall be designed in accordance with low temperature requirements under the design code referred to in sub-rule (1) of rule 13;
(ii)the capacity of the refrigeration system shall be adequate to maintain the gas in the vessel at a temperature so that its vapour pressure does not exceed the design pressure of the vessel and shall also remain below the pressure-setting of the relief valve on the vessel.