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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(i) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(i)vessels used for storage of refrigerated gases shall be designed in accordance with low temperature requirements under the design code referred to in sub-rule (1) of rule 13;