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[Cites 0, Cited by 0] [Section 14A(3)] [Section 14A] [Entire Act]

State of West Bengal - Subsection

Section 14A(3)(a) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(a)maintain a watch over the progress of income and expenditure provided for in the budget and shall from time to time make such reports to the Executive Council as it thinks fit on any matter affecting the finances of the University,