Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] NCT Delhi - Subsection Section 49(1) in The Najafgarh Marketing Committee Bye-Laws, 2004 (1)The Committee shall collect the data of wholesale rates and arrivals, and furnish the same to the authorities according to the direction given by the Director.
